Chattisgarh High Court
Surya Prakash vs State Of Chhattisgarh 31 Wpc/2841/2018 ... on 1 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1174 of 2019
Surya Prakash Versus State Of Chhattisgarh
01/04/2019 Shri Govind Dewangan, counsel for the petitioner.
Shri Sumit Singh, P. L. for the State.
Heard
Admit
Issue notice to the respondents on payment of process fee
within seven days and notices be made returnable within a period of four weeks.
Sd/-
( Sanjay K. Agrawal ) Judge Jyoti