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Chattisgarh High Court

Surya Prakash vs State Of Chhattisgarh 31 Wpc/2841/2018 ... on 1 April, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR
                              Order Sheet
                           WPC No. 1174 of 2019
              Surya Prakash Versus State Of Chhattisgarh




01/04/2019         Shri Govind Dewangan, counsel for the petitioner.

                   Shri Sumit Singh, P. L. for the State.

                   Heard

                   Admit

                   Issue notice to the respondents on payment of process fee

within seven days and notices be made returnable within a period of four weeks.

Sd/-

( Sanjay K. Agrawal ) Judge Jyoti