Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Nagaland - Subsection Section 10(e) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006 (e)Such other officers as may be declared by the Statutes to be office of the University;
