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[Cites 0, Cited by 1] [Section 610(1)] [Section 610] [Entire Act]

Union of India - Subsection

Section 610(1)(a) in The Companies Act, 1956

(a)inspect any documents kept by the Registrar [in accordance with the rules made under the Destruction of Records Act, 1917 (5 of 1917)] [ Inserted by Act 65 of 1960, Section 194 (w.e.f. 28.12.1960).] being documents filed or registered by him in pursuance of this Act, or making a record of any fact required or authorised to be recorded or registered in pursuance of this Act, on payment for each inspection of [such fees as may be prescribed] [ Substituted by Act 31 of 1988, Section 57, for " a fee of one rupee" (w.e.f. 15.7.1988).];