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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(28)(b) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(b)the conversion of a building into a factory, shop, office, warehouse, school or institution, one or more dwelling house, or a place of worship;