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State of Maharashtra - Section

Section 35 in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

35. Supervision of distribution of raw materials.

- No employer shall, if he is required so to do by an Inspector by an order in writing, distribute, except under the supervision of the Inspector making the order or the supervision of another Inspector, raw materials to such employee or employees and during such period as may be specified in the order.