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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(21)(b) in The Railways Act, 1989

(b)transit terminates on the expiry of the free time allowed for unloading of consignment from any rolling stock and where such unloading has been completed within such free time, transit terminates on the expiry of the free time allowed, for the removal of the goods from the railway premises;