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Andhra Pradesh High Court - Amravati

Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 21 October, 2021

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI


MAIN CASE No: Tr.C.M.P.No.133 of 2021

                     PROCEEDING SHEET

Sl.                                                                    OFFICE
        DATE                           ORDER
No.                                                                    NOTE.

      21.10.2021   KVL, J

                        At request of learned counsel for respondent

to file counter affidavit, list the matter on 08.11.2021.

Interim order granted earlier is extended till then.

_________ KVL, J Vsl/Scs