Andhra Pradesh High Court - Amravati
Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 21 October, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: Tr.C.M.P.No.133 of 2021
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE.
21.10.2021 KVL, J
At request of learned counsel for respondent
to file counter affidavit, list the matter on 08.11.2021.
Interim order granted earlier is extended till then.
_________ KVL, J Vsl/Scs