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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

NCT Delhi - Subsection

Section 63(2)(e) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(e)every instance in which any subordinate Officer is guilty of any dereliction of duty, breach of discipline or other misconduct, which comes to his knowledge, is entered in his journal and brought to the notice of the Superintendent.