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State of Punjab - Section

Section 31 in The Adesh University Act, 2012

31. Examination.

- The University shall prepare and publish a semester-wise or annual, as the case may he, a tentative schedule of Examinations including various academic activities to be conducted by the University in the beginning of each academic session, but not later than the 30th day of August in a calendar year.Explanation. - 'Schedule of Examinations' means the time table giving details about the time, day and date of the commencement of each paper which is part of the scheme of examinations including the details of practical examinations and viva-voce. if any.