Section 131(g) in Rajasthan Co-operative Societies Act, 1965
(g)[ if it is an offence under clause (g) of that section, with imprisonment for a term which shall not be less than three months but which may extend to one year and with fine which may extend to two thousand rupees; [Substituted by Rajasthan Act No. 2 of 1991 [10.1.91.]]
