Bombay High Court
M/S. Aadinath Sales Thr. Its Proprietor ... vs M/S. Flame Control Industries on 24 October, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 601-ARP-77-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
ARBITRATION PETITION NO. 77 OF 2017
M/s. Porwal Sales ... Petitioner
Versus
M/s. Flame Control Industries ... Respondent
WITH
ARBITRATION PETITION NO. 78 OF 2017
WITH
CIVIL APPLICATION NO. 5 OF 2018
M/s. Aadinath Sales ... Petitioner
Versus
M/s. Flame Control Industries ... Respondent
None for the Petitioner.
Mr. Amrut Joshi instructed by Mr. Sanket Mungale for the Respondent.
Mr. Rajendra B. alongwith Mr. Dhirajkumar Totala instructed by AZB and Partners
for Google India.
Mr. Dinesh Pednekar alongwith C.Keswani instructed by Economic Law Practice for Google LLC.
CORAM : S.J. KATHAWALLA, J.
DATED : 24th OCTOBER, 2018 P.C.:
1. Perused the order dated 15th October, 2018. The said order is till date not complied with by the Google LLC. Google LLC is directed to comply with the order passed by this Court dated 15th October, 2018 on or before 29th November, 2018.
2. Stand over to 29th November, 2018.
3. All concerned to act on an ordinary copy of this order duly authenticated by the Associate of this Court.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 26/10/2018 ::: Downloaded on - 27/10/2018 02:07:02 :::