Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Meghalaya - Subsection Section 62(4) in The Meghalaya Co-operative Societies Act (4)Recovery of costs. - Any sum awarded by way of cost under this section shall be recoverable through a Co-operative Demand Certificate.
