(1)There shall be a Finance Committee consisting of -(i)the Vice-Chancellor - ex officio Chairman;(ii)one person nominated by the State Government;(iii)two Deans of Faculties nominated by the Academic Council:(iv)three persons nominated by the Executive Council, from amongst its members;(v)two persons nominated by the Senate, from amongst its members;(vi)the Registrar; and(vii)the Finance Officer - ex officio Secretary.
