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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(6)(e) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(e)the particulars of special human skill involved or the uniqueness of the geographical environment or other inherent characteristics associated with the geographical indication to which the application relates;