Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Manipur - Subsection Section 35(23) in The Manipur Panchayati Raj Act, 1994 (23)Maintenance of community assets:-(a)maintenance of community assets; and(b)preservation and maintenance of other community assets.
