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[Cites 0, Cited by 0] [Section 10F] [Entire Act]

Union of India - Subsection

Section 10F(j) in Income Tax Rules, 1962

(j)"team" means advance pricing agreement team consisting of income-tax authorities as constituted by the Board and including such number of experts in economics, statistics, law or any other field as may be nominated by the Director General of Income-tax (International Taxation);