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Delhi High Court - Orders

Bhadra International (India) Pvt. Ltd. ... vs Airports Authority Of India & Anr on 16 September, 2025

Author: Amit Bansal

Bench: Amit Bansal

                          $~3, 4, 5, 6, 7,8, 9, 10, 11 and 12
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P.(I) (COMM.) 334/2018
                                    BHADRA INTERNATIONAL (INDIA)
                                    PVT. LTD. & ORS.                         .....Petitioners
                                                   Through: Mr. Akshit Mago, Advocate.

                                                                  versus

                                    AIRPORTS AUTHORITY OF INDIA & ANR. .....Respondents
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.
                          4
                          +         O.M.P.(I) (COMM.) 335/2018 & CCP(O) 55/2022, I.A. 5009/2022,
                                    I.A. 12780/2022, I.A. 6526/2023

                                    BHADRA INTERNATIONAL (INDIA)
                                    PVT. LTD. & ORS.                         .....Petitioners
                                                   Through: Mr. Akshit Mago, Advocate.

                                                                  versus

                                    AIRPORTS AUTHORITY OF INDIA & ORS.      .....Respondents
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.
                                                          Mr. Sarfaraz Khan, Mr. Mirza Amir
                                                          Baig, Mr. A. Wahid Mashaal,
                                                          Advocates for UCO Bank.
                          5
                          +         O.M.P.(I) (COMM.) 378/2018 & CCP(O) 15/2021, CCP(O)
                                    30/2023, I.A. 11214/2020, I.A. 5658/2021

                                    BHADRA INTERNATIONAL (INDIA) & ORS. .....Petitioners



                          O.M.P.(I) (COMM.) 334/2018 & connected matters                                                   Page 1 of 5

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50
                                                                   Through:            Mr. Akshit Mago, Advocate.

                                                                  versus

                                    AIRPORTS AUTHORITY OF INDIA             .....Respondent
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.

                          6
                          +         O.M.P.(I) (COMM.) 380/2018 & CCP(O) 16/2021, CCP(O) 1/2023
                                    I.A. 11213/2020, I.A. 5660/2021

                                    BHADRA INTERNATIONAL (INDIA)
                                    PVT. LTD. & ORS.                         .....Petitioners
                                                   Through: Mr. Akshit Mago, Advocate.

                                                                  versus

                                    AIRPORTS AUTHORITY OF INDIA             .....Respondent
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.
                          7
                          +         O.M.P.(I) (COMM.) 463/2018 & I.A. 17453/2018
                                    AIRPORTS AUTHORITY OF INDIA             .....Petitioner
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.

                                                                  versus

                                    BHADRA INTERNATIONAL (INDIA)
                                    P LTD & ORS                           .....Respondents
                                                Through: Mr. Akshit Mago, Advocate.



                          O.M.P.(I) (COMM.) 334/2018 & connected matters                                                   Page 2 of 5

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50
                           8
                          +         O.M.P.(I) (COMM.) 464/2018 & I.A. 17456/2018
                                    AIRPORTS AUTHORITY OF INDIA             .....Petitioner
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.

                                                                  versus

                                    BHADRA INTERNATIONAL (INDIA)
                                    PVT LTD & ORS.                           .....Respondents
                                                   Through: Mr. Akshit Mago, Advocate.

                          9
                          +         O.M.P. (COMM) 414/2018 & I.A. 1834/2022
                                    BHADRA INTERNATIONAL (INDIA)
                                    PVT. LTD. & ORS.                         .....Petitioners
                                                   Through: Mr. Akshit Mago, Advocate.

                                                                  versus

                                    AIRPORTS AUTHORITY OF INDIA             .....Respondent
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.

                          10
                          +         O.M.P. (COMM) 415/2018 & I.A. 31580/2024
                                    BHADRA INTERNATIONAL (INDIA)
                                    PVT. LTD. & ORS.                         .....Petitioners
                                                   Through: Mr. Akshit Mago, Advocate.

                                                                  versus




                          O.M.P.(I) (COMM.) 334/2018 & connected matters                                                   Page 3 of 5

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50
                                     AIRPORTS AUTHORITY OF INDIA             .....Respondent
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.

                          11
                          +         O.M.P. (COMM) 3/2019 & I.A. 76/2019, I.A. 1903/2019, I.A.
                                    1905/2019, I.A. 13809/2021

                                    AIRPORTS AUTHORITY OF INDIA             .....Petitioner
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.

                                                                  versus

                                    BHADRA INTERNATIONAL (INDIA)
                                    PVT. LTD. & ORS.                         .....Respondents
                                                   Through: Mr. Akshit Mago, Advocate.
                          12
                          +         O.M.P. (COMM) 4/2019 & I.A. 78/2019, I.A. 1904/2019, I.A.
                                    1906/2019, I.A. 13803/2021

                                    AIRPORTS AUTHORITY OF INDIA             .....Petitioner
                                                 Through: Mr. Parag Tripathi, Senior Advocate
                                                          with Mr. Sonal Singh, Ms. Sukanya
                                                          Lal, Mr. Anmol Adhrit & Mr.
                                                          Aparjito Sen, Advocates.

                                                                  versus

                                    BHADRA INTERNATIONAL (INDIA)
                                    P LTD & ORS.                           .....Respondents
                                                 Through: Mr. Akshit Mago, Advocate.




                          O.M.P.(I) (COMM.) 334/2018 & connected matters                                                   Page 4 of 5

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50
                                     CORAM:
                                    HON'BLE MR. JUSTICE AMIT BANSAL
                                                                  ORDER

% 16.09.2025

1. Counsel appearing on behalf of Bhadra International submits that an application seeking review of the order passed by the Predecessor Bench on 22nd May, 2025 has been filed recently.

2. In view thereof, counsel seeks a short accommodation.

3. Renotify on 19th November, 2025.

AMIT BANSAL, J SEPTEMBER 16, 2025 at O.M.P.(I) (COMM.) 334/2018 & connected matters Page 5 of 5 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50