Delhi High Court - Orders
Bhadra International (India) Pvt. Ltd. ... vs Airports Authority Of India & Anr on 16 September, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~3, 4, 5, 6, 7,8, 9, 10, 11 and 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 334/2018
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Petitioners
Through: Mr. Akshit Mago, Advocate.
versus
AIRPORTS AUTHORITY OF INDIA & ANR. .....Respondents
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
4
+ O.M.P.(I) (COMM.) 335/2018 & CCP(O) 55/2022, I.A. 5009/2022,
I.A. 12780/2022, I.A. 6526/2023
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Petitioners
Through: Mr. Akshit Mago, Advocate.
versus
AIRPORTS AUTHORITY OF INDIA & ORS. .....Respondents
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
Mr. Sarfaraz Khan, Mr. Mirza Amir
Baig, Mr. A. Wahid Mashaal,
Advocates for UCO Bank.
5
+ O.M.P.(I) (COMM.) 378/2018 & CCP(O) 15/2021, CCP(O)
30/2023, I.A. 11214/2020, I.A. 5658/2021
BHADRA INTERNATIONAL (INDIA) & ORS. .....Petitioners
O.M.P.(I) (COMM.) 334/2018 & connected matters Page 1 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50
Through: Mr. Akshit Mago, Advocate.
versus
AIRPORTS AUTHORITY OF INDIA .....Respondent
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
6
+ O.M.P.(I) (COMM.) 380/2018 & CCP(O) 16/2021, CCP(O) 1/2023
I.A. 11213/2020, I.A. 5660/2021
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Petitioners
Through: Mr. Akshit Mago, Advocate.
versus
AIRPORTS AUTHORITY OF INDIA .....Respondent
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
7
+ O.M.P.(I) (COMM.) 463/2018 & I.A. 17453/2018
AIRPORTS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
versus
BHADRA INTERNATIONAL (INDIA)
P LTD & ORS .....Respondents
Through: Mr. Akshit Mago, Advocate.
O.M.P.(I) (COMM.) 334/2018 & connected matters Page 2 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50
8
+ O.M.P.(I) (COMM.) 464/2018 & I.A. 17456/2018
AIRPORTS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
versus
BHADRA INTERNATIONAL (INDIA)
PVT LTD & ORS. .....Respondents
Through: Mr. Akshit Mago, Advocate.
9
+ O.M.P. (COMM) 414/2018 & I.A. 1834/2022
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Petitioners
Through: Mr. Akshit Mago, Advocate.
versus
AIRPORTS AUTHORITY OF INDIA .....Respondent
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
10
+ O.M.P. (COMM) 415/2018 & I.A. 31580/2024
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Petitioners
Through: Mr. Akshit Mago, Advocate.
versus
O.M.P.(I) (COMM.) 334/2018 & connected matters Page 3 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50
AIRPORTS AUTHORITY OF INDIA .....Respondent
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
11
+ O.M.P. (COMM) 3/2019 & I.A. 76/2019, I.A. 1903/2019, I.A.
1905/2019, I.A. 13809/2021
AIRPORTS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
versus
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Respondents
Through: Mr. Akshit Mago, Advocate.
12
+ O.M.P. (COMM) 4/2019 & I.A. 78/2019, I.A. 1904/2019, I.A.
1906/2019, I.A. 13803/2021
AIRPORTS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparjito Sen, Advocates.
versus
BHADRA INTERNATIONAL (INDIA)
P LTD & ORS. .....Respondents
Through: Mr. Akshit Mago, Advocate.
O.M.P.(I) (COMM.) 334/2018 & connected matters Page 4 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 16.09.2025
1. Counsel appearing on behalf of Bhadra International submits that an application seeking review of the order passed by the Predecessor Bench on 22nd May, 2025 has been filed recently.
2. In view thereof, counsel seeks a short accommodation.
3. Renotify on 19th November, 2025.
AMIT BANSAL, J SEPTEMBER 16, 2025 at O.M.P.(I) (COMM.) 334/2018 & connected matters Page 5 of 5 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/09/2025 at 23:02:50