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State of Assam - Section

Section 11 in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955

11. Supervision of assisted industry.

- During the continuance of the State loan to a Small or Cottage Industry, the government may, by appointing Directors or Inspectors; take such steps as it deems advisable so as to control the conduct of the industry as to safeguard the interest of the Government therein.