Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 44] [Entire Act] Union of India - Subsection Section 44(a) in The Life Insurance Corporation Act, 1956 (a)any insurer whose business is being voluntarily wound up or is being wound up under the orders of the Court;
