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[Cites 0, Cited by 0] [Section 130(1)] [Section 130] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 130(1)(e) in Arunachal Pradesh Panchayat Raj Act, 1997

(e)fraudulently puts into any ballot box anything other than the ballot paper which he is authorized by law to put in; or