Central Administrative Tribunal - Chandigarh
Unknown vs Union Of India Through Its Secretary on 24 May, 2016
CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
Order reserved on: 20.05.2016
ORIGINAL APPLICATION NO. 063/00055/2016
& M.A. NO.063/00063/2016
Chandigarh, this the 24th day of May, 2016
CORAM: HONBLE MR. JUSTICE L.N. MITTAL, MEMBER (J)
HONBLE MRS. RAJWANT SANDHU, MEMBER (A)
Laxmikant s/o Sh. Murli Ram, aged 62 years, R/o VPO Janjeeli, Via Kingal, Distt. Shimla,( H.P)- (Group-C).
.APPLICANT
BY ADVOCATE: MS. SHIKHA CHAUHAN
VERSUS
1. Union of India through its Secretary, Ministry of Post and Communication, Dak Bhawan, Sansad Marg, New Delhi.
2. The Post Master General, Shimla, H.P.
3. The Senior Superintendent of Post Offices, Shimla Division,
Shimla (H.P.).
4. Superintendent Post Offices, Rampur Postal Division, Rampur Bsr, Distt. Shimla, H.P.
.RESPONDENTS
ORDER
HONBLE MR. JUSTICE L.N. MITTAL, MEMBER(J):-
For the reasons recorded in our order of even date in O.A. No. 063/00043/2016 titled Poonam Sharma Vs. Union of India and Ors., the instant O.A. is dismissed in limine alongwith M.A. (JUSTICE L.N. MITTAL) MEMBER(J) (RAJWANT SANDHU) MEMBER(A) Dated: 24 .05.2016 `SK 1 (OA No 063/00055/2016 & M.A. No. 063/00063/2016)