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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Andhra Pradesh - Subsection

Section 48(2)(h) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(h)If any person fails, neglects or refuses to appear, or present himself as required before the regulatory authority, the regulatory authority shall have the power to proceed with the inquiry in the absence of such person or persons after recording the reasons for doing so.