Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(5)(a) in The Kerala Agricultural Income Tax Act, 1991

(a)the machinery or plant is a new machinery or plant acquired by the assessee;