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Union of India - Section

Section 36 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

36. Plant Load Factor

.-(1) Threshold Plant Load Factor for determining fixed charge component of Tariff shall be:
1. During stabilization: 60%
2. During the remaining period of the first year (after stabilization): 70%
3. From 2ndyear onwards: 80%