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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 40 in The Sikh Gurdwaras Act, 1925

40. Board, committees and Commission to be constituted for the purposes of this Act.

- For the purposes of this Act there shall be constituted a Board and for every Notified Sikh Gurdwara a committee of management, [* * *] [The words " or a local committee" inserted by Punjab Act 11 of 1944, Section 4 and omitted by Punjab Act 53 of 1953, Section 5.] and there shall also be constituted from time to time a Judicial Commission in the manner hereinafter provided.