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[Cites 0, Cited by 16] [Section 69(1)] [Section 69] [Entire Act]

State of Kerala - Subsection

Section 69(1)(c) in Kerala Cooperative Societies Act, 1969

(c)between the society or its committee and any past committee any officer, agent or employee or any past officer, past agent or past employee or the nominee, heirs or legal representatives of any deceased officer, deceased agent or deceased employee of the society; or