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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(3) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(3)construct or widen, strengthen or otherwise improve bridges :Provided that no guarantee or subsidy shall be made under Clause (1) and no means of locomotion shall be constructed, maintained or worked under Clause (2) without the sanction of the State Government.