Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(1) in Tamil Nadu Agriculturists Relief Act, 1938 (1)The [State] [Substituted for the word 'Provincial' by the Adaptation Order of 1950.] Government may make rules for carrying into effect the purposes of this Act.
