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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Jharkhand - Subsection

Section 30(iv) in Jharkhand Agricultural Produce Markets Act, 2000

(iv)the construction and repair of buildings, [check posts, market gates and other fixtures] [Inserted by Act 60 of 1982.] necessary for the purpose of such market and for the health, convenience and safety of the persons using it;