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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(xii) in Bihar Spiced Country Spirit (Manufacture and Sale) Rules, 1976

(xii)The price of all spiced country spirit sold under a licence in Form 27B shall be received by the licensee or his authorised agent or clerk on or before the issue or the purchase of such spirit form a bonded warehouse.]