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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(2)all words and expressions defined in the Act and used, but not defined in these rules, shall have the same meaning as assigned to them in the Act.Chapter - II Fundamental Principles of Juvenile Justice and Protection of Children