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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(3)(b) in The Maharashtra Witness Protection and Security Act, 2017

(b)in the Commissionerate Area (other than Metropolitan Area), shall be headed by the Commissioner of Police and comprise of two such other officers, as may be prescribed ;