Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(ii) in The Sugar Undertakings (Taking Over Of Managements) Act, 1978

(ii)transfer or otherwise dispose of any such assets or create any charge, hypothecation, lien or other incumbrance thereon;