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NCT Delhi - Section

Section 121 in Delhi Motor Vehicles Rules, 1993

121. Price of Forms.

- The Price of each forms of any type other than the forms which are in the shape of booklet, supplied to the public under Central Motor Vehicles Rules, 1989 or the Delhi Motor Vehicle Rules shall be Rs. [five] [Substituted vide notification no. F. 19 (74)/Tpt/2000/Sectt./315 dated 23-08-2004.] only per form.The price of a form which is in the form of a booklet shall be Rupees [twenty] [Substituted vide notification no. F. 19 (74)/Tpt/2000/Sectt./315 dated 23-08-2004.] each.