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[Cites 0, Cited by 0] [Section 298(1)] [Section 298] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 298(1)(j) in Arunachal Pradesh Municipal Act, 2007

(j)make, without the permission of the Chief Municipal Executive Officer/ Municipal Executive Officer, any vault or grave or interment within any wall, or underneath any passage, porch, portico, plinth or verandah, of any place of worship.