Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 283] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 283(f) in Arunachal Pradesh Municipal Act, 2007

(f)Prohibit by notice, the washing of clothes by washer-men in pursuance of their calling, except at such places as may be licensed for this purpose.