Supreme Court - Daily Orders
Commissioner Of Customs (Sea Port ... vs M/S Onkyo Sight And Sound India Pvt. Ltd. on 15 December, 2022
Bench: Krishna Murari, V. Ramasubramanian
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL DIARY NO. 33296 OF 2022
COMMISSIONER OF CUSTOMS (SEA PORT IMPORT) APPELLANT(S)
VERSUS
M/S ONKYO SIGHT AND SOUND INDIA PVT. LTD. RESPONDENT(S)
O R D E R
The appeal has been filed with the delay of 1247 days. We do not find any satisfactory explanation submitted for approaching this Court with such an inordinate delay. Accordingly, the Civil Appeal stands disposed of on the ground of delay.
Pending application(s), if any, stand disposed of.
.......................J. ( KRISHNA MURARI ) .......................J. ( V. RAMASUBRAMANIAN ) Signature Not Verified Digitally signed by GEETA AHUJA NEW DELHI th 15 Date: 2022.12.17 12:57:03 IST Reason:
DECEMBER, 2022 ITEM NO.23 COURT NO.14 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CIVIL APPEAL Diary No(s). 33296/2022 (Arising out of impugned final judgment and order dated 20-03-2019 in AN No. 42127/2014 20-03-2019 in AN No. 42129/2014 passed by the Customs Excise And Service Tax Apellate Tribunal, South Zonal Bench, Chennai) COMMISSIONER OF CUSTOMS (SEA PORT IMPORT) Petitioner(s) VERSUS M/S ONKYO SIGHT AND SOUND INDIA PVT. LTD. Respondent(s) (IA No.191215/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.191214/2022-STAY APPLICATION and IA No.191213/2022-CONDONATION OF DELAY IN FILING APPEAL ) Date : 15-12-2022 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN For Petitioner(s) Mr. N. Venkatraman, Ld. ASG Mr. Sarad Kr. Singhania, Adv. Mr. Neela Kedar Gokhale, Adv. Mrs. Sanskriti Pathak, Adv. Mrs. Preeti Rani, Adv.
Ms. Preetika, Adv.
Mr. Mukesh Kumar Maroria, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The Civil Appeal is disposed of in terms of the signed order.
Pending application(s), if any, stand disposed of.
(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) (Signed order is placed on the file)