Section 6(1)(b) in Andhra Pradesh Un-aided Non-Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules, 2006

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State of Andhra Pradesh - Subsection

Section 6(1)(b) in Andhra Pradesh Un-aided Non-Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules, 2006

(b)Secretary of Andhra Pradesh State Council of Higher Education .