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State of Rajasthan - Section

Section 8 in Rajasthan Panchayati Raj Act, 1994

8. [ Vigilance Committee. - xxx xxx xxx xxx]

[Deleted by the Rajasthan Panchayati Raj (Amendment) Act, 2000 published in Rajasthan Gazette, Extraordinary, Part IV-A dated 3.5.2000 with effect from 6.1.2000.][CHAPTER IIA [Inserted by the Rajasthan Panchayati Raj (Amendment) Act, 2000 published in Rajasthan Gazette, Extraordinary, Part IV-A dated 3.5.2000 with effect from 6.1.2000.] Gram Sabha