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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(3)(i) in Usha Martin University, Jharkhand Act, 2012

(i)The scheme of generation of funds internally through the recovery -of fee from students, revenues anticipated from consultancy and other activities relating to the objects of the University and- other anticipated incomes.