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Calcutta High Court (Appellete Side)

Aritra Saha vs Laxmi Tunga & Ors on 18 September, 2023

18.09.2023
 SL No. 15
Court No. 8
   (gc)


                          MAT 275 of 2023
                           CAN 1 of 2023
                           CAN 2 of 2023

                            Aritra Saha
                                Vs.
                         Laxmi Tunga & Ors.


                               Mr. Habibur Rahaman,
                               Mr. Archishman Singh,
                                                 ...for the Appellant.

                               Mr. Shamim ul Bari,
                                                      ...for the State.
                               Dr. Sutanu Kumar Patra,
                               Ms. Supriya Dubey,
                                               ...for the W.B.C.S.S.C.

                               Mrs. Koyeli Bhattacharyya,
                                                  ...for the W.B.B.S.E.


                   1.

On the prayer of the learned Counsel for the appellant, the matter stands adjourned for one week (i.e. 25th September, 2023). (Prasenjit Biswas, J.) (Soumen Sen, J.)