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Himachal Pradesh High Court

Distt. Treasury Officer Mandi vs . Smt. Indu Devi on 15 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Distt. Treasury Officer Mandi Vs. Smt. Indu Devi RPT No. 1 of 2020 .

15.3.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Yudhvir Thakur, Deputy Advocate General & Mr. Rajat Chauhan, Law Officer. for the petitioners­State.

Mr. Devender K. Sharma, Advocate, for the respondent.

CMP.M No.1118/2021 & CMP.M No.1089/2021 List on 22.3.2022, as prayed for.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 15.3.2022 (mamta) ::: Downloaded on - 16/03/2022 20:12:47 :::CIS