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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Gujarat - Subsection

Section 95(1)(v) in Gujarat Public Trusts Act, 2011

(v)the return showing the breach of, contravention of or non- observance of the provisions of this Act by the public trusts in the quarter and his recommendations thereon;