Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(3) in The West Bengal Duty On Inter-State River Valley Authority Electricity Act, 1973 (3)No rules shall be made under this section to effect the rates and other incidents of the electricity duty payable under section 3.
