Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Sudha Kunwarbai vs Land Acquisition Officer The State Of ... on 26 October, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                                                 1




                                             IN THE HIGH COURT OF MADHYA PRADESH
                                                           AT INDORE
                                                         FA No. 131 of 2010
                                     (RADHESHYAM Vs LAND ACQUISITION OFFICER THE STATE OF MADHYA PRADESH AND
                                                                 ANR. AND OTHERS)
                                    FA/00112/2010, FA/00113/2010, FA/00114/2010, FA/00115/2010, FA/00117/2010,
                                    FA/00118/2010, FA/00119/2010, FA/00120/2010, FA/00121/2010, FA/00122/2010,
                                    FA/00123/2010, FA/00124/2010, FA/00125/2010, FA/00126/2010, FA/00127/2010,
                                    FA/00128/2010, FA/00129/2010, FA/00130/2010, FA/00132/2010, FA/00290/2010,
                                    FA/00291/2010, FA/00292/2010, FA/00293/2010, FA/00294/2010, FA/00295/2010,
                                    FA/00298/2010, FA/00299/2010, FA/00300/2010, FA/00301/2010, FA/00302/2010,
                                    FA/00303/2010, FA/00304/2010, FA/00307/2010, FA/00308/2010, FA/00309/2010,
                                    FA/00312/2010, FA/00313/2010, FA/00314/2010, FA/00315/2010, FA/00316/2010,
                                    FA/00340/2010, FA/00341/2010, FA/00342/2010, FA/00343/2010, FA/00344/2010,
                                    FA/00345/2010, FA/00346/2010, FA/00347/2010, FA/00348/2010, FA/00349/2010,
                                    FA/00350/2010, FA/00351/2010, FA/00352/2010, FA/00353/2010, FA/00354/2010,
                                    FA/00355/2010, FA/00356/2010, FA/00475/2010, FA/00476/2010, FA/00696/2010,
                                    FA/00697/2010, FA/00698/2010, FA/00699/2010, FA/00700/2010, FA/00701/2010,
                                    FA/00702/2010, FA/00703/2010, FA/00704/2010, FA/00705/2010, FA/00706/2010,
                                    FA/00708/2010, FA/00709/2010, FA/00710/2010, FA/00711/2010, FA/00712/2010,
                                           FA/00713/2010, FA/00714/2010, FA/00715/2010, FA/00717/2010

                                    Dated : 26-10-2023
                                         None for the appellants.
                                           Shri Vivek Patwa - Advocate for respondents.

Office is directed to reflect the name of Shri Vivek Patwa, in the cause list as the counsel for the respondents, who has earlier filed his Vakalatnama in all these cases.

Let the matter be listed in the week commencing 15.01.2024 in the final hearing list.

(Subodh Abhyankar) Judge Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 26-10-2023 18:40:28