Madhya Pradesh High Court
Sudha Kunwarbai vs Land Acquisition Officer The State Of ... on 26 October, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
FA No. 131 of 2010
(RADHESHYAM Vs LAND ACQUISITION OFFICER THE STATE OF MADHYA PRADESH AND
ANR. AND OTHERS)
FA/00112/2010, FA/00113/2010, FA/00114/2010, FA/00115/2010, FA/00117/2010,
FA/00118/2010, FA/00119/2010, FA/00120/2010, FA/00121/2010, FA/00122/2010,
FA/00123/2010, FA/00124/2010, FA/00125/2010, FA/00126/2010, FA/00127/2010,
FA/00128/2010, FA/00129/2010, FA/00130/2010, FA/00132/2010, FA/00290/2010,
FA/00291/2010, FA/00292/2010, FA/00293/2010, FA/00294/2010, FA/00295/2010,
FA/00298/2010, FA/00299/2010, FA/00300/2010, FA/00301/2010, FA/00302/2010,
FA/00303/2010, FA/00304/2010, FA/00307/2010, FA/00308/2010, FA/00309/2010,
FA/00312/2010, FA/00313/2010, FA/00314/2010, FA/00315/2010, FA/00316/2010,
FA/00340/2010, FA/00341/2010, FA/00342/2010, FA/00343/2010, FA/00344/2010,
FA/00345/2010, FA/00346/2010, FA/00347/2010, FA/00348/2010, FA/00349/2010,
FA/00350/2010, FA/00351/2010, FA/00352/2010, FA/00353/2010, FA/00354/2010,
FA/00355/2010, FA/00356/2010, FA/00475/2010, FA/00476/2010, FA/00696/2010,
FA/00697/2010, FA/00698/2010, FA/00699/2010, FA/00700/2010, FA/00701/2010,
FA/00702/2010, FA/00703/2010, FA/00704/2010, FA/00705/2010, FA/00706/2010,
FA/00708/2010, FA/00709/2010, FA/00710/2010, FA/00711/2010, FA/00712/2010,
FA/00713/2010, FA/00714/2010, FA/00715/2010, FA/00717/2010
Dated : 26-10-2023
None for the appellants.
Shri Vivek Patwa - Advocate for respondents.
Office is directed to reflect the name of Shri Vivek Patwa, in the cause list as the counsel for the respondents, who has earlier filed his Vakalatnama in all these cases.
Let the matter be listed in the week commencing 15.01.2024 in the final hearing list.
(Subodh Abhyankar) Judge Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 26-10-2023 18:40:28