Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 160] [Entire Act]

Union of India - Subsection

Section 160(3) in The Navy (Pension) Regulations, 1964

(3)The provisions of sub-regulation (2) shall also apply to the payment of capitalised value of commuted portion of pension.