Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(f) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(f)a person accompanying a blind or inform voter who cannot move without help ;