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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(3)(xx) in Andhra Pradesh Minor Mineral Concession Rules, 1966

(xx)[ When the quarry lease is granted by public auction the lessee shall pay the quarrying fee or lease amount in the manner prescribed in these rules.] [Inserted by G.O.Ms.No. 457, I & C, date 12-8-1986.]