Madhya Pradesh High Court
Pankaj Shrivastav vs The State Of Madhya Pradesh on 11 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRR-3040-2017 (PANKAJ SHRIVASTAV Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 11-04-2018 None for the petitioner. List after four weeks.
sh (C V SIRPURKAR) e JUDGE ad Pr a hy sh Digitally signed by S HUSHMAT ad HUSSAIN Date: 2018.04.11 17:59:38 +05'30' M of rt ou C h ig H