Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 2 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978 2. Definition. - In these Rules 'Act' means the Indian Forest Act, 1927.Chapt-HEADNOTE- er ITransit of Timber and Other Forest Produce by Land
